Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 68] [Entire Act]

Union of India - Section

Section 63 in The Central Excise Act, 1944

63. Subs. by Act 18 of 1956, S. 34, for any excisable goods specified in this behalf in Part B of the Second Sch. .