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[Cites 0, Cited by 0] [Section 91] [Entire Act]

State of Tamilnadu - Subsection

Section 91(6) in The Tamil Nadu Cinemas (Regulation) Rules, 1957

(6)The licensee shall stock not less than 1 spare refill together with requirement amount of chemicals for each of the soda acid and dry chemical powder fire extinguisher. The refill shall conform to the Indian Standard I.S. 5490.