Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] Union of India - Section Section 42 in The Dentists Act, 1948 42. Restoration to register.— The State Council may at any time, for reasons appearing to it sufficient and subject to the approval of the State Government, order that upon payment of the prescribed fee the name of a person removed from a register shall be restored thereto.
