Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 271(1)] [Section 271] [Entire Act]

Union of India - Subsection

Section 271(1)(b) in The Companies Act, 2013

(b)if the company has, by special resolution, resolved that the company be wound up by the Tribunal;