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[Cites 0, Cited by 0] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(4) in The Amla Grading and Marking Rules, 2008

(4)The premises shall have adequate storage facilities with pucca floor and ventilation for light and air and free from rodent and insect infestation.* The date of packing shall be the date of completion of the analysis of the sample.