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Rajasthan High Court - Jodhpur

Legal Aid And Awareness Commt, Nlu, Jodh vs State And Anr on 9 November, 2020

Bench: Sangeet Lodha, Devendra Kachhawaha

                                         HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                         JODHPUR

                                                 D.B. Civil Writ Petition No. 6815/2017

                                   Legal Aid And Awareness Commt, NLU, Jodhpur
                                                                                                     ----Petitioner
                                                                      Versus
                                   State And Anr.
                                                                                                   ----Respondent


                                   For Petitioner(s)        :     Mr. Rajvendra Saraswat
                                   For Respondent(s)        :     Mr. Manish Vyas, AAG
                                                                  Mr. B.S.Sandhu



                                              HON'BLE MR. JUSTICE SANGEET LODHA

HON'BLE MR. JUSTICE DEVENDRA KACHHAWAHA Order 09/11/2020 List the matter in the first week of January, 2021, as jointly prayed.

(DEVENDRA KACHHAWAHA),J (SANGEET LODHA),J 89-RP/-

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