Rajasthan High Court - Jodhpur
Legal Aid And Awareness Commt, Nlu, Jodh vs State And Anr on 9 November, 2020
Bench: Sangeet Lodha, Devendra Kachhawaha
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
D.B. Civil Writ Petition No. 6815/2017
Legal Aid And Awareness Commt, NLU, Jodhpur
----Petitioner
Versus
State And Anr.
----Respondent
For Petitioner(s) : Mr. Rajvendra Saraswat
For Respondent(s) : Mr. Manish Vyas, AAG
Mr. B.S.Sandhu
HON'BLE MR. JUSTICE SANGEET LODHA
HON'BLE MR. JUSTICE DEVENDRA KACHHAWAHA Order 09/11/2020 List the matter in the first week of January, 2021, as jointly prayed.
(DEVENDRA KACHHAWAHA),J (SANGEET LODHA),J 89-RP/-
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