Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 157 in Assam Excise Rules, 1945 157. Imported ganja to be taken direct to warehouse. - All ganja, imported under Rule 152 shall, immediately on arrival in the district, be taken to the ganja warehouse specified in the pass.
