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[Cites 0, Cited by 0] [Section 24B] [Entire Act]

Union of India - Subsection

Section 24B(4) in THE FINANCE ACT, 2021

(4)The provisions of this Act applicable to financial statements under sub-section (1) and under section 24C, the inquiry by the auditor into matters referred to in and making of the auditor’s report on accounts under section 25B, and adoption of financial statements under section 23A at the annual general meeting, shall, mutatis mutandis, apply to the consolidated financial statement referred to in sub-section (3).