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[Cites 0, Cited by 0] [Section 93] [Entire Act]

State of Rajasthan - Subsection

Section 93(c) in University of Udaipur Officers (Conditions of Service) Rules, 1976

(c)remit the case to the authority which made the order or to any other authority directing such further action or inquiry' as he considers proper in the circumstances of the case; or