Section 11(2)(iii) in The Cement Control Order, 1967

[Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(2)(iii) in The Cement Control Order, 1967

(iii)expenses incurred by the Controller in discharging the functions under this Order subject to such limits, if any, as may be laid down by the Central Government in this behalf.

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Union of India - Subsection

Section 11(2)(iii) in The Cement Control Order, 1967