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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(28a) in The West Bengal Co-Operative Societies Act, 1983

(28a)[ "the National Bank for Agriculture and Rural Development" means the National Bank for Agriculture and Rural Development established under section 3 of the National Bank for Agriculture and Rural Development Act, 1981 ;] [Clause (28a) inserted by West Bengal Act 21 of 1990.]