Supreme Court - Daily Orders
Neeta Devi vs United India Insurance Co. Ltd on 28 February, 2014
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ITEM NO.17 COURT NO.8 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Civil)....../2014
CC 3159/2014
(From the judgment and order dated 12/08/2013 in AO No.324/2013 of the
HIGH COURT OF UTTARAKHAND AT NAINITAL)
NEETA DEVI & ORS Petitioner(s)
VERSUS
UNITED INDIA INSURANCE CO. LTD. & ORS. Respondent(s)
WITH I.A. 1 (C/DELAY IN FILING SLP)
Date: 28/02/2014 This Petition was called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE SURINDER SINGH NIJJAR
HON’BLE MR. JUSTICE A.K. SIKRI
For Petitioner(s)
Mr. Ashiesh Kumar, Adv.
For Respondent(s)
UPON hearing counsel the Court made the following
O R D E R
Delay condoned.
The Special Leave Petition is dismissed.
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