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Supreme Court - Daily Orders

Neeta Devi vs United India Insurance Co. Ltd on 28 February, 2014

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ITEM NO.17                  COURT NO.8             SECTION X


              S U P R E M E    C O U R T   O F    I N D I A
                            RECORD OF PROCEEDINGS

Petition(s) for Special Leave to Appeal (Civil)....../2014
                                              CC 3159/2014
(From the judgment and order dated 12/08/2013 in AO No.324/2013       of   the
HIGH COURT OF UTTARAKHAND AT NAINITAL)

NEETA DEVI & ORS                                      Petitioner(s)

                   VERSUS

UNITED INDIA INSURANCE CO. LTD. & ORS.                Respondent(s)

WITH I.A. 1 (C/DELAY IN FILING SLP)

Date: 28/02/2014    This Petition was called on for hearing today.

CORAM :
          HON’BLE MR. JUSTICE SURINDER SINGH NIJJAR
          HON’BLE MR. JUSTICE A.K. SIKRI

For Petitioner(s)
                            Mr. Ashiesh Kumar, Adv.

For Respondent(s)

             UPON hearing counsel the Court made the following
                                 O R D E R

Delay condoned.

The Special Leave Petition is dismissed.

|(VINOD LAKHINA) | |(INDU BALA KAPUR) | |COURT MASTER | |COURT MASTER |