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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Assam - Subsection

Section 19(2) in The Assam Accounts Service Rules, 1963

(2)The Selection Board for considering promotion shall be constituted with the following members, namely-
(a)Secretary, Finance or his-nominee Chairman;
(b)Director of Accounts and Treasuries Member-Secretary;
(c)Finance and Accounts Officer-Member office of the Director of Accounts and Treasuries Member.