Section 72(1) in Maharashtra Co-operative Societies (Election to Committee) Rules, 2014
(1)While in the custody of the Returning Officer,-(a)the packets of unused ballot paper;(b)the packets of used ballot papers whether valid, tendered or rejected;(c)the packets of marked copies of the voters list;shall not be opened and their contents shall not be inspected by, or produced before, any person or authority, except under the order of the Court.
