14. Powers conferred on the State Government to be exercisable from time to time. -
Where, by any [Uttar Pradesh] [Substituted by the A.O.1950.] Act any power is conferred [* * *] [Words 'on the State Government' omitted by U.P. Act No. 54 of 1975.] then that power may be exercised from time to time as occasion requires.
