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State of Madhya Pradesh - Section

Section 115A in The M.P. Motor Vehicles Rules, 1994

115A. [ [Inserted by Notification No. F. 8-7-98-VIII, dated 6-1-1999.]

(1)The upper portion (hood) of maxi-cab shall be painted in yellow colour.
(2)The provisions of sub-rules (2), (3), (4) and (5) of Rule 115 shall mulatis mutandis apply in respect of maxi-cab also.] [Inserted by Notification No. F. 22-30-2007-VIII dated 13.9.2007, Published in Madhya Pradesh Rajpatra Part 4 (Ga) dated 14.9.2007 at pages 255-256.]