Madras High Court
Arkay Energy (Rameswaram) Limited vs The Union Of India on 8 June, 2023
Author: M.Dhandapani
Bench: M.Dhandapani
W.P.No.9292 of 2020
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED : 08.06.2023
CORAM
THE HONOURABLE MR.JUSTICE M.DHANDAPANI
W.P.No.9292 of 2020
and
W.M.P.Nos.11328 and 11329 of 2020
Arkay Energy (Rameswaram) Limited,
Represented by its Authorised Signatory,
Mr.T.S.Das,
Having its Office at
Therkku Kattur Village, Vallantharavai Post,
Ramnad District. ... Petitioner
Vs.
1. The Union of India,
Through the Ministry of Petroleum and Natural Gase,
Represented by its Secretary,
Shastri Bhavan,
New Delhi - 110 001.
2. GAIL (India) Limited,
Represented by its Chairman,
Having registered Office at
GAIL Bhavan, 16, Bhikaji Cama Place,
R.K.Puram, Ring Road,
New Delhi - 110 066.
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https://www.mhc.tn.gov.in/judis
W.P.No.9292 of 2020
3. Udayashankar Naidu,
Authorised Signatory,
GAIL (India) Limited,
Adiyakkamangalam GCS, 36,
Alivalam Village, Thiruvarur District. ... Respondents
PRAYER : Petition filed under Article 226 of the Constitution of India
praying for issuance of Writ of Certiorarified Mandamus, calling for the
records of the third respondent in issuing the impugned demand invoice for
Provisional Monthly Minimum Gas Offtake ("MGO") bearing invoice
No.0214000339 dated 08.07.2020 levying a sum of Rs.1,40,10,979/- and
quash the same.
For Petitioner : Mr.Adarsh Subramanian
For Respondents : Mr.B.Babu Manohar
Senior Central Government Panel
Counsel for R1
Mr.Sai Srujan Tayi for R2 and R3
ORDER
Today, when the matter is taken up for hearing, the learned counsel appearing for the petitioner seeks permission of this Court to withdraw this petition. He has also made an endorsement to that effect.
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2. Recording the said submission made by the learned counsel for the petitioner, this Writ Petition is dismissed as withdrawn. No costs.
Consequently, connected Miscellaneous Petitions are closed.
08.06.2023 NCC: Yes / No Index : Yes / No Speaking Order : Yes / No vji To
1. The Secretary, The Union of India, Through the Ministry of Petroleum and Natural Gase, Shastri Bhavan, New Delhi - 110 001.
2. The Chairman, GAIL (India) Limited, Having registered Office at GAIL Bhavan, 16, Bhikaji Cama Place, R.K.Puram, Ring Road, New Delhi - 110 066.
3. Udayashankar Naidu, Authorised Signatory, GAIL (India) Limited, Adiyakkamangalam GCS, 36, Alivalam Village, Thiruvarur District.
_________ Page 3 of 4 https://www.mhc.tn.gov.in/judis W.P.No.9292 of 2020 M.DHANDAPANI,J.
vji W.P.No.9292 of 2020 and W.M.P.Nos.11328 and 11329 of 2020 08.06.2023 _________ Page 4 of 4 https://www.mhc.tn.gov.in/judis