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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Tamilnadu - Subsection

Section 3(h) in Tamil Nadu Marine Fishing Regulation Act, 1983

(h)"owner", in relation to any fishing vessel, includes any person who has power to sell or transfer the fishing vessel or who has the custody thereof or who receives, whether on his own behalf or on behalf of any other person, rent for such fishing vessel;