Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Tamilnadu - Section

Section 21 in Peraringnar Anna Centenary Co-operative Milk Producers Welfare Fund Rules, 2010

21. Arbitration.

- Any dispute regarding the payment of assistance from the fund shall be referred to the Deputy Registrar (Headquarters) whose decision shall be final in the matter.