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State of Chattisgarh - Section

Section 19 in Chhattisgarh State Electricity Regulatory Commission (Fees and Charges of State Load Despatch Centre and Other Related Matters) Regulations, 2010

19. Allocation and apportionment of components of annual charges to system operation function and market operation function.

(1)Annual charges towards State system operation function shall comprise 80% of the annual charges.
(2)Annual charges towards intra-State market operation function shall comprise the balance 20% of annual charges.
(3)The ratio of allocation of annual charges to system operation charges and market operation charges may be reviewed and decided by the Commission from time to time.