Section 50(5)(a) in Uttarakhand Self Reliant Co-Operatives Act, 2003

[Cites 0, Cited by 0] [Section 50(5)] [Section 50] [Entire Act]

State of Uttarakhand - Subsection

Section 50(5)(a) in Uttarakhand Self Reliant Co-Operatives Act, 2003

(a)where the Registrar is satisfied that the co-operative has no assets or liabilities, the Registrar may dissolve the co-operative, strike off its name from the register of co-operatives and issue a certificate of dissolution; or

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State of Uttarakhand - Subsection

Section 50(5)(a) in Uttarakhand Self Reliant Co-Operatives Act, 2003