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Bombay High Court

M/S. Ashok Commercial Enterprises And ... vs Rajesh Jugraj Madhani on 14 November, 2022

Author: Madhav

Bench: Madhav

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

               WRIT PETITION NO. 10573 OF 2022

 M/s. Ashok Commercial Enterprises And Anr ....PETITIONER
             V/S
 Rajesh Jugraj Madhani                    ....RESPONDENT

Mr.Darshit Jain a/w. Neuty Thakkar i/b.Tushar Goradia for Petitioner Mr.Niraj Shah i/b.Little and Company for Respondent.

CORAM : HON'BLE SHRI JUSTICE MADHAV J.

JAMDAR J DATE : 14th November, 2022 P.C. :

At the request of learned counsel for the Petitioner(s) , stand over to 21/11/2022 .
( FOR REGISTRAR JUDICIAL - I ) Page 1/1 ::: Uploaded on - 14/11/2022 ::: Downloaded on - 15/11/2022 19:13:46 :::