Bombay High Court
M/S. Ashok Commercial Enterprises And ... vs Rajesh Jugraj Madhani on 14 November, 2022
Author: Madhav
Bench: Madhav
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 10573 OF 2022
M/s. Ashok Commercial Enterprises And Anr ....PETITIONER
V/S
Rajesh Jugraj Madhani ....RESPONDENT
Mr.Darshit Jain a/w. Neuty Thakkar i/b.Tushar Goradia for Petitioner Mr.Niraj Shah i/b.Little and Company for Respondent.
CORAM : HON'BLE SHRI JUSTICE MADHAV J.
JAMDAR J DATE : 14th November, 2022 P.C. :
At the request of learned counsel for the Petitioner(s) , stand over to 21/11/2022 .
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