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[Cites 0, Cited by 0] [Section 38] [Entire Act]

Union of India - Subsection

Section 38(5) in The Iron Ore Mines Labour Welfare Cess Rules, 1963

(5)The Commissioner shall fix a date ordinarily not earlier than 30 days from the date of issue of a notice in Form "C" or Form "E" for producing such accounts and documents as he may require and for considering any objection which the owner may wish to offer.