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[Cites 0, Cited by 0] [Section 41(1)] [Section 41] [Entire Act]

NCT Delhi - Subsection

Section 41(1)(c) in The Delhi Co-operative Societies Rules, 2007

(c)in case, an order has been passed under sub-section (1) of section 99 appointing a liquidator of the society by the Registrar, by the liquidator.