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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Gujarat - Subsection

Section 2(15) in The Krantiguru Shyamji Krishna Verma Kachchh University Act, 2003

(15)"teachers"s means professors, readers, lecturers and such other persons imparting instructions in the University or a University college or an affiliated college or a recognised institution or an approved institution as may be declared to be teachers by the Statutes.