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State of West Bengal - Section

Section 324 in The Calcutta Municipal Corporation Act, 1980

324. Provision of vehicles or other suitable means for removal of solid wastes. -

(1)The Corporation shall provide vehicles or other suitable means and where necessary covered vehicles or vessels for the removal of solid wastes.
(2)The Corporation may construct, acquire, operate, maintain, develop or manage any garage or work for proper maintenance of the vehicles or vessels or means for removal of solid wastes under sub-section (1).