Section 55(2)(a) in The Bidhan Chandra Krishi (Viswavidyalaya) Act, 1974.

[Cites 0, Cited by 0] [Section 55(2)] [Section 55] [Entire Act]

(a)the Court may delegate any of its powers or functions, conferred or imposed by or under this Act, to -

(i)the Vice-Chancellor,

(ii)the Executive Council,

(iii)a committee constituted from among its own members, or

(iv)a committee appointed in accordance with the Statutes;

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