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[Cites 0, Cited by 0] [Section 8(3)] [Section 8] [Entire Act]

State of Rajasthan - Subsection

Section 8(3)(d) in The Rajasthan Zamindari and Biswedari Abolition Rules, 1959

(d)for verification of each item in the statements with reference to the records maintained in the Tehsil any by necessary enquiries on the spot.