Section 22(2)(a) in The Alipurduar University Act, 2018
(a)Ex officio members -(i)the Chancellor;(ii)the Vice-Chancellor;(iii)the Secretary, Higher Education, Science and Technology and Biotechnology Department, Government of West Bengal or his nominee not below the rank of Joint Secretary to the Government of West Bengal;(iv)the Secretary, Finance Department, Government of West Bengal or his nominee not below the rank of Joint Secretary to the Government of West Bengal;(v)the Chairman, West Bengal State Council of Higher Education or his nominee;(vi)the Director of Public Instruction, West Bengal or his representative not below the rank of Additional Director of Public Instruction;(vii)the Chairperson of the West Bengal College Service Commission or a member of the Commission as his nominee;(viii)a nominee of the Chairman, University Grants Commission;