Punjab-Haryana High Court
Haryana State And Another vs Ramesh Chand And Another on 4 April, 2011
Author: Rajesh Bindal
Bench: Rajesh Bindal
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
R.F.A. No. 4420 of 2010 (O & M)
(LAC No. 203 of 2010)
Haryana State and another
......Appellants
Versus
Ramesh Chand and another
.....Respondents
CORAM:HON'BLE MR. JUSTICE RAJESH BINDAL Present: Mr. H.S. Hooda, AG, Haryana with Mr. Ashish Gupta, AAG, Haryana.
None for the landowner.
RAJESH BINDAL J.
For orders, see detailed reasons recorded in a separate order passed today in R.F.A. No. 254 of 2008, titled as Parveen Kumari Versus State of Haryana and others.
(RAJESH BINDAL) 4.4.2011 JUDGE A.Gupta