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Punjab-Haryana High Court

Haryana State And Another vs Ramesh Chand And Another on 4 April, 2011

Author: Rajesh Bindal

Bench: Rajesh Bindal

          IN THE HIGH COURT OF PUNJAB AND HARYANA
                        AT CHANDIGARH

                                     R.F.A. No. 4420 of 2010 (O & M)
                                           (LAC No. 203 of 2010)



Haryana State and another

                                                    ......Appellants

                            Versus



Ramesh Chand and another
                                                   .....Respondents

CORAM:HON'BLE MR. JUSTICE RAJESH BINDAL Present: Mr. H.S. Hooda, AG, Haryana with Mr. Ashish Gupta, AAG, Haryana.

None for the landowner.

RAJESH BINDAL J.

For orders, see detailed reasons recorded in a separate order passed today in R.F.A. No. 254 of 2008, titled as Parveen Kumari Versus State of Haryana and others.

(RAJESH BINDAL) 4.4.2011 JUDGE A.Gupta