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[Cites 0, Cited by 0] [Section 3(6)] [Section 3] [Entire Act]

State of Assam - Subsection

Section 3(6)(b) in The Assam Education (Provincialisation of Services of Teachers and Re-Organisation of Educational Institutions) Act, 2017

(b)If any Provincialised School already exists within the aforesaid radius, the existing Provincialised School shall be identified as the Base School at the exclusion of a Venture Educational Institution within the said radius :