Delhi High Court - Orders
M/S Designco vs Rays Power Experts Private Limited And ... on 2 February, 2026
Author: Jasmeet Singh
Bench: Jasmeet Singh
$~2-3(Original Side)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 565/2025
M/S DESIGNCO .....Petitioner
Through: Mr. Rajiv Dalal, Adv
versus
RAYS POWER EXPERTS PRIVATE LIMITED AND ORS.
.....Respondents
Through: Appearance not given
3
+ O.M.P. (COMM) 566/2025
LOHIA GRAMIN VIKAS PRIVATE LIMITED .....Petitioner
Through: Mr. Rajiv Dalal, Adv
versus
RAYS POWER EXPERTS PRIVATE LIMITED & ORS.
.....Respondents
Through: Appearance not given
CORAM:
HON'BLE MR. JUSTICE JASMEET SINGH
ORDER
% 02.02.2026 I.A. 2845/2026 IN O.M.P. (COMM) 565/2025 & I.A. 2844/2026 IN O.M.P. (COMM) 566/2025
1. This is an application filed under Section 151 of CPC, 1908 seeking modification of Order dated 24.12.2025.
2. Both the counsels state that the matter should be heard by the Roster Bench.
3. I am of the view that even though the application is nomenclature as a This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/02/2026 at 20:33:50 modification application, substantial hearing on merits is required.
4. For the said reasons, list before the Roster Bench on 09.02.2026.
JASMEET SINGH, J FEBRUARY 2, 2026 / (MS) This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/02/2026 at 20:33:50