Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 55(2)] [Section 55] [Entire Act]

State of Odisha - Subsection

Section 55(2)(c) in The Orissa Electricity Reform Act, 1995

(c)the financing, funding and giving of guarantee to persons involved in the generation, transmission, distribution and supply of electricity in the State; and