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State of Tamilnadu - Section

Section 26 in Tamil Nadu Maritime Board (Procedure For Meeting of The Board and Its Committee) Regulations, 1997

26. Date, time and place of the meeting.

- The meetings of the committee shall normally be held at the Head Office of the Board unless the members of the committee unanimously decide to meet elsewhere. The committee shall meet on such date and at such time as may be unanimously decided by the members of the committee.