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Calcutta High Court

Commr. Of Income Tax vs M/S R.D.Bansal on 24 March, 2014

Author: Arun Mishra

Bench: Arun Mishra

                             I.T.P.415 of 1978

                       IN THE HIGH COURT AT CALCUTTA
                     Special Jurisdiction (Income Tax)
                               ORIGINAL SIDE



                     COMMR. OF INCOME TAX,W.B.-IV,CAL.
                                   Versus
                              M/S R.D.BANSAL


BEFORE:

The Hon'ble CHIEF JUSTICE MR. ARUN MISHRA

The Hon'ble JUSTICE JOYMALYA BAGCHI

Date : 24th March, 2014.



            For the Appellant :

            For the Respondent    :

THE COURT : Nobody appears to prosecute the matter. Records are also not traceable as reported by the Registry of this Court. Consequently, the petition is dismissed for non-prosecution.

(JOYMALYA BAGCHI, J.) ( ARUN MISHRA, C.J.) Rsg AR(CR)