Calcutta High Court
Commr. Of Income Tax vs M/S R.D.Bansal on 24 March, 2014
Author: Arun Mishra
Bench: Arun Mishra
I.T.P.415 of 1978
IN THE HIGH COURT AT CALCUTTA
Special Jurisdiction (Income Tax)
ORIGINAL SIDE
COMMR. OF INCOME TAX,W.B.-IV,CAL.
Versus
M/S R.D.BANSAL
BEFORE:
The Hon'ble CHIEF JUSTICE MR. ARUN MISHRA
The Hon'ble JUSTICE JOYMALYA BAGCHI
Date : 24th March, 2014.
For the Appellant :
For the Respondent :
THE COURT : Nobody appears to prosecute the matter. Records are also not traceable as reported by the Registry of this Court. Consequently, the petition is dismissed for non-prosecution.
(JOYMALYA BAGCHI, J.) ( ARUN MISHRA, C.J.) Rsg AR(CR)