Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 9(6)] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(6)(d) in The Digital Signature (End entity) Rules, 2015

(d)online certificate status protocol responder certificates and online certificate status protocol responses may be used in lieu of certificate revocation list.