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[Cites 0, Cited by 0] [Section 188] [Entire Act]

Union of India - Subsection

Section 188(1) in The Coal Mines Regulations, 2011

(1)No owner, agent or manager shall store, or knowingly allow any other person to store, within the premises of a mine any explosive otherwise than in accordance with the provisions of rules made under the Indian Explosives Act, 1884.