Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Tamilnadu - Subsection

Section 7(8) in Tamil Nadu Lifts Rules, 1997

(8)All electrical works in connection with erection of Lift shall be carried out in accordance with the provisions of the Indian Electricity Act, 1910 [(Central Act IX of 1910)] [This Act has been repealed and re-enacted as the Electricity Act,2003.] and the Indian Electricity Rules, 1956;