Section 4(1)(a) in The Delhi Co-operative Societies Rules, 2007

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NCT Delhi - Subsection

Section 4(1)(a) in The Delhi Co-operative Societies Rules, 2007

(a)"resource co-operative society" means a co-operative society having the objective of obtaining for its members, the credit, goods or services required by them, such as:-

(i)Urban Thrift and Credit co-operative society;

(ii)Agricultural Credit co-operative society;

(iii)Agricultural Non-Credit co-operative society;

(iv)Multipurpose co-operative society which includes amongst its primary objects, the objects specified in sub clauses (ii) and (iii) above;

(v)Urban co-operative bank;

(vi)Delhi Cooperative Housing Finance Corporation;

(vii)Delhi State Co-operative Bank / Co-operative Land Mortgage Bank.

(viii)

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NCT Delhi - Subsection

Section 4(1)(a) in The Delhi Co-operative Societies Rules, 2007