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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Chattisgarh - Subsection

Section 2(15) in Chhattisgarh Krishi Upaj Mandi (Special Licence for more than One Market Areas) Rules, 2007

(15)"Specified purchase center" means the purchase center established by the licence holder in the specified market area for the business of the notified agricultural produce;