Bombay High Court
Ramdas Athawale, Chairman And Ors vs Dr. S.P. Gaikwad And Anr on 19 March, 2021
Author: M. S. Karnik
Bench: M. S. Karnik
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 7786 OF 2018
Ramdas Athawale, Chairman And Ors. ....PETITIONER
V/S
Dr. S.p. Gaikwad And Anr. ....RESPONDENT
WITH WRIT PETITION NO. 610 OF 2019 Shri. S. P. Gaikwad ....PETITIONER V/S Ramdas Athawale And Ors ....RESPONDENT Susheel Mahadeshwar i/b RANJANA TODANKAR for Petitioner in WP/7786/2018 Prakash Ambedkar a/w Nitesh Bhutekar for R-1 in WP/7786/2018 & for petitioner in WP/610/2019 Mrs. M.S.Bane, AGP in WP/7786/2018 Mrs.V.S.Nimbalkar, AGP in WP/610/2019 Sanghraj Rupwate i/b Milind Ingole for R-3 & 4 CORAM : HON'BLE SHRI JUSTICE M. S. KARNIK J DATE : 19th March, 2021 P.C. :
S. O. to 15/04/2021 .
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