Delhi High Court - Orders
Naya Samaj Parents Association Through ... vs Apeejay School Sheikh Sarai And Anr on 3 February, 2023
Author: Purushaindra Kumar Kaurav
Bench: Purushaindra Kumar Kaurav
$~7, 23 & 71
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 12305/2019
NAYA SAMAJ PARENTS ASSOCIATION THROUGH ITS
PRESIDENT ..... Petitioner
Through: Mr.Khagesh B.Jha and Ms.Bhavya
Manchanda, Advocates.
versus
APEEJAY SCHOOL SHEIKH SARAI AND ANR ...... Respondents
Through: Mr.Yashmeet, Advocate for R-1.
Mr.Santosh Kimar Tripathi, SC(Civil),
GNCTD/DOE and Mr.Arun Panwar, Advocate for
R-2.
+ W.P.(C) 8077/2018 & CM APPL. 30928/2018, 35697/2018
THE INDIAN SCHOOL ..... Petitioner
Through: Mr. Pramod Gupta, Advocate.
versus
DIRECTORATE OF EDUCATION AND ANR. ..... Respondent
Through: Mr.Santosh Kimar Tripathi, SC(Civil),
GNCTD/DOE and Mr.Utkarsh Singh, Advocate.
Mr.Khagesh B.Jha and Ms.Bhavya
Manchanda, Advocates.
+ W.P.(C) 7459/2019 & CM APPLs. 43070/2019, 50209/2019
APEEJAY SCHOOL SHEIKH SARAI ..... Petitioner
Through: Mr.Khagesh B.Jha and Ms.Bhavya
Manchanda, Advocates.
Mr.Yashmeet, Advocate
versus
Signature Not Verified
Signed By:PRIYA
Signing Date:08.02.2023
17:29:35
DY. DIRECTOR OF EDUCATION AND ANR. ..... Respondent
Through: Mr.Santosh Kimar Tripathi, SC(Civil),
GNCTD/DOE and Mr.Utkarsh Singh, Advocate.
CORAM:
HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR KAURAV
ORDER
% 03.02.2023
1. Admit.
2. List on 27.03.2023 in the category of 'Regulars'.
3. Parties are at liberty to complete the pleadings.
4. In the meantime, interim order passed earlier in respective cases shall remain in force till further orders.
PURUSHAINDRA KUMAR KAURAV, J FEBRUARY 3, 2023/MJ Signature Not Verified Signed By:PRIYA Signing Date:08.02.2023 17:29:35