Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 3] [Entire Act] State of Maharashtra - Subsection Section 3(23) in The Maharashtra Industrial Relations Act, 1946 (23)“local area” means any area (including the entire State) notified as a local area for the purposes of this Act or for different industries;
