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Madhya Pradesh High Court

Jeevan Rajak vs The State Of Madhya Pradesh on 14 January, 2019

                                                                1                              MCRC-28312-2018
                                     The High Court Of Madhya Pradesh
                                               MCRC-28312-2018
                                               (JEEVAN RAJAK Vs THE STATE OF MADHYA PRADESH)

                    10
                    Jabalpur, Dated : 14-01-2019
                                    Shri A. K. Singh, counsel for the petitioner.
                                    Shri R. N. Yadav, Panel Lawyer for the respondent/State.

Shri G.P. Prajapati, counsel for respondent No.2. Learned counsel for the petitioner prays for and is granted two weeks time to argue on the matter.

(C V SIRPURKAR) JUDGE ahd Digitally signed by MOHD AHMAD Date: 2019.01.16 00:03:23 -08'00'