Madhya Pradesh High Court
Jeevan Rajak vs The State Of Madhya Pradesh on 14 January, 2019
1 MCRC-28312-2018
The High Court Of Madhya Pradesh
MCRC-28312-2018
(JEEVAN RAJAK Vs THE STATE OF MADHYA PRADESH)
10
Jabalpur, Dated : 14-01-2019
Shri A. K. Singh, counsel for the petitioner.
Shri R. N. Yadav, Panel Lawyer for the respondent/State.
Shri G.P. Prajapati, counsel for respondent No.2. Learned counsel for the petitioner prays for and is granted two weeks time to argue on the matter.
(C V SIRPURKAR) JUDGE ahd Digitally signed by MOHD AHMAD Date: 2019.01.16 00:03:23 -08'00'