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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Tamilnadu - Subsection

Section 6(3) in Tamil Nadu Private Colleges (Regulation) Rules, 1976

(3)Every minority college established and administered after the 1st day of June 1976 shall send a statement in Form 5 so as to reach the competent authority within three months from the date of establishment of the college.