Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Bihar - Subsection Section 2(f) in Bihar Factories Rules, 1950 (f)"Examining Surgeon" means a qualified medical practitioner authorised by a Certifying Surgeon under sub-section (2) of Section 10 of the Act to exercise any of the powers of such Certifying Surgeon under the Act.
