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[Cites 0, Cited by 0] [Section 854] [Entire Act]

State of Jharkhand - Subsection

Section 854(1) in Bihar Education Code, 1961

(1)An officer, who is detained on duty during a vacation or during the latter part of a vacation and is transferred to another post at the end of the vacation, is entitled to the ordinary joining time admissible, from the date on which he is actually relieved of his duties at his former headquarters.