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[Cites 0, Cited by 0] [Section 50] [Entire Act]

State of Andhra Pradesh - Subsection

Section 50(1) in Andhra Pradesh Forest Act, 1967

(1)Where an order of confiscation of any property passed under sub section (2-A) or sub section (2-D) of section 44 has become final in respect of the whole or any portion of such property, such property or the portion thereof as the case may be, shall vest in the Government free from all encumbrances.