Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 41(2)] [Section 41] [Entire Act] Bombay Presidency - Subsection Section 41(2)(r) in The Bombay Weights and Measures Act, 1932 (r)any other matters for which no provision or insufficient provision is made in this Act and for which provision is, in the opinion of Government, necessary.