Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act] State of Haryana - Subsection Section 8(1)(b) in Haryana Special Economic Zone Rules, 2007 (b)areas reserved for public and community amenities, such as civic centres and educational, recreational and social institutions and major open spaces;